KARNATAKA GOVERNMENT PARKS (PRESERVATION) ACT, 1975)
An Act to make provision to ensure the preservation of certain Government parks in the State of Karnataka.
- Act number
- Act 23 of 1975
- Year
- 1975
- Enacted on
- 09-05-1975
- In force from
- 22-05-1975
- Jurisdiction
- Karnataka State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of KARNATAKA GOVERNMENT PARKS (PRESERVATION) ACT, 1975) section by section on LawLens.
Official source: India Code