KARNATAKA GROUND WATER (REGULATION AND CONTROL OF DEVELOPMENT AND MANAGEMENT) ACT, 2011
An Act to regulate and control the development and management of ground water and matters connected therewith or incidental thereto.
- Act number
- Act 25 of 2011
- Year
- 2011
- Enacted on
- 05-04-2011
- In force from
- 20-06-2011
- Jurisdiction
- Karnataka State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of KARNATAKA GROUND WATER (REGULATION AND CONTROL OF DEVELOPMENT AND MANAGEMENT) ACT, 2011 section by section on LawLens.
Official source: India Code