KARNATAKA HABITUAL OFFENDERS ACT, 1961
An Act to provide for the treatment and training of habitual offenders
- Act number
- Act 24 of 1961
- Year
- 1961
- Enacted on
- 21-11-1961
- In force from
- 17-07-1969
- Jurisdiction
- Karnataka State Act
- Subjects
- Criminal Law, Criminal Procedure
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Official source: India Code