KARNATAKA HEALTH CESS ACT, 1962
An Act to provide for the levy of health cess on certain items of revenue in the State of Karnataka
- Act number
- Act 28 of 1962
- Year
- 1962
- Enacted on
- 22-09-1962
- In force from
- 24-09-1962
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation, Health And Medicine
Read the full text of KARNATAKA HEALTH CESS ACT, 1962 section by section on LawLens.
Official source: India Code