KARNATAKA HOM OPATHIC PRACTITIONERS ACT, 1961
An Act to regulate the qualifications and practice of hom opathic medicine and to provide for the registration of practitioners of the hom opathic system of medicine in the State of Karnataka
- Act number
- Act 35 of 1961
- Year
- 1961
- Enacted on
- 27-12-1961
- In force from
- No. HMA 463 PIM 69
- Jurisdiction
- Karnataka State Act
- Subjects
- Health And Medicine
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Official source: India Code