KARNATAKA HOME GUARDS ACT, 1962
An Act to provide for the constitution of Home Guards in the State of Karnataka
- Act number
- Act 35 of 1962
- Year
- 1962
- Enacted on
- 18-12-1962
- In force from
- 27-12-1962
- Jurisdiction
- Karnataka State Act
- Subjects
- Defence And National Security, Disaster Management
Read the full text of KARNATAKA HOME GUARDS ACT, 1962 section by section on LawLens.
Official source: India Code