KARNATAKA IMPROVEMENT BOARDS ACT, 1976
THE KARNATAKA IMPROVEMENT BOARDS ACT, 1976.
- Act number
- Act 11 of 1976
- Year
- 1976
- Enacted on
- 02-03-1976
- In force from
- 20-11-1976
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development, Land And Property, Taxation
Read the full text of KARNATAKA IMPROVEMENT BOARDS ACT, 1976 section by section on LawLens.
Official source: India Code