KARNATAKA INDUSTRIAL AREAS DEVELOPMENT ACT, 1966

An Act to make special provisions for securing the establishment of industrial areas in the State of Karnataka and generally to promote the establishment and orderly development of industries therein, and for that purpose to establish an Industrial Areas Development Board and for purposes connected with the matters aforesaid.

Act number

Act 18 of 1966

Year

1966

Enacted on

14-05-1966

In force from

26-05-1966

Jurisdiction

Karnataka State Act

Subjects

Land And Property, Housing And Urban Development

Read the full text of KARNATAKA INDUSTRIAL AREAS DEVELOPMENT ACT, 1966 section by section on LawLens.

Official source: India Code