KARNATAKA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS) ACT, 1963
An Act to provide for the grant of national and festival holidays to persons employed in industrial establishments in the State of Karnataka.
- Act number
- Act 24 of 1963
- Year
- 1963
- Enacted on
- 26-06-1963
- In force from
- 14-08-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS) ACT, 1963 section by section on LawLens.
Official source: India Code