KARNATAKA INFORMATION TECHNOLOGY INVESTMENT REGIONS ACT, 2010
An Act to provide for the establishment of information technology investment regions in the State of Karnataka to promote investment and to augment exports and generate employment.
- Act number
- Act 37 of 2010
- Year
- 2010
- Enacted on
- 29-07-2010
- In force from
- 29-10-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Information Technology And Data Protection, Land And Property, Administrative Law
Read the full text of KARNATAKA INFORMATION TECHNOLOGY INVESTMENT REGIONS ACT, 2010 section by section on LawLens.
Official source: India Code