KARNATAKA INLAND FISHERIES (CONSERVATION DEVELOPMENT AND REGULATION) ACT, 1996
An Act to provide for conservation, development and regulation of inland fisheries in the State.
- Act number
- Act 27 of 2003
- Year
- 2003
- Enacted on
- 07-07-2003
- In force from
- 01-10-2003
- Jurisdiction
- Karnataka State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of KARNATAKA INLAND FISHERIES (CONSERVATION DEVELOPMENT AND REGULATION) ACT, 1996 section by section on LawLens.
Official source: India Code