KARNATAKA IRRIGATION ACT, 1965
An Act to make provisions relating to the construction, maintenance and regulation of irrigation works, the supply of water therefrom, obtaining labour in emergencies and certain other matters pertaining to irrigation in the State of Karnataka
- Act number
- Act 16 of 1965
- Year
- 1965
- Enacted on
- 23-07-1965
- In force from
- 01-01-1966
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture, Land And Property
Read the full text of KARNATAKA IRRIGATION ACT, 1965 section by section on LawLens.
Official source: India Code