KARNATAKA IRRIGATION (LEVY OF BETTERMENT CONTRIBUTION AND WATER RATE) ACT, 1957
An Act to consolidate and amend the laws providing for the levy of betterment contribution and water rate in the State of Karnataka
- Act number
- Act 28 of 1957
- Year
- 1957
- Enacted on
- 24-10-1957
- In force from
- 01-09-1960
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture, Land And Property, Taxation
Read the full text of KARNATAKA IRRIGATION (LEVY OF BETTERMENT CONTRIBUTION AND WATER RATE) ACT, 1957 section by section on LawLens.
Official source: India Code