KARNATAKA KHADI AND VILLAGE INDUSTRIES ACT, 1956

An Act to provide for the organising, developing and regulating of Khadi and Village Industries in the State of Karnataka and to constitute a Board to carry out the said object.

Act number

Act 7 of 1957

Year

1957

Enacted on

21-02-1957

In force from

15-02-1959

Jurisdiction

Karnataka State Act

Subjects

Social Welfare

Read the full text of KARNATAKA KHADI AND VILLAGE INDUSTRIES ACT, 1956 section by section on LawLens.

Official source: India Code