KARNATAKA KORAGAS (PROHIBITION OF AJALU PRACTICE) ACT, 2000
An Act to provide for the prevention of using the services of Koragas for Ajalu practice in some parts of the State of Karnataka.
- Act number
- Act 30 of 2000
- Year
- 2000
- Enacted on
- 10-12-2000
- In force from
- 07-08-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Tribal And Minority Affairs
Read the full text of KARNATAKA KORAGAS (PROHIBITION OF AJALU PRACTICE) ACT, 2000 section by section on LawLens.
Official source: India Code