KARNATAKA KRISHNA BASIN DEVELOPMENT AUTHORITY ACT, 1992

An Act to provide for the constitution of an Authority for the expeditious utilisation of the Karnataka's share of waters of Krishna River and its tributaries to facilitate speedy execution and maintenance of Irrigation, Power and other projects and works relating thereto in the Krishna Basin Area and to promote Agricultural and General Economic Development of the Krishna Basin Area.

Act number

Act 12 of 1996

Year

1996

Enacted on

07-09-1994

In force from

19-07-1996

Jurisdiction

Karnataka State Act

Subjects

Agriculture, Energy And Electricity, Land And Property

Read the full text of KARNATAKA KRISHNA BASIN DEVELOPMENT AUTHORITY ACT, 1992 section by section on LawLens.

Official source: India Code