KARNATAKA LABOUR WELFARE FUND ACT, 1965
An Act to provide for the constitution of a Fund for financing and conducting activities to promote welfare of labour in the State of Karnataka
- Act number
- Act 15 of 1965
- Year
- 1965
- Enacted on
- 18-07-1965
- In force from
- 18-08-1968
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA LABOUR WELFARE FUND ACT, 1965 section by section on LawLens.
Official source: India Code