KARNATAKA LAKE CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
An Act to provide for establishment of a Lake Conservation and Development Authority and other matters connected therewith or incidental thereto
- Act number
- Act 10 of 2015
- Year
- 2015
- Enacted on
- 03-03-2015
- In force from
- 05-06-2015
- Jurisdiction
- Karnataka State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of KARNATAKA LAKE CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014 section by section on LawLens.
Official source: India Code