KARNATAKA LAND REFORMS ACT, 1961
An Act to enact a uniform law relating to land reforms in the State of Karnataka
- Act number
- Act 10 of 1962
- Year
- 1962
- Enacted on
- 05-03-1962
- In force from
- 02-10-1965
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA LAND REFORMS ACT, 1961 section by section on LawLens.
Official source: India Code