KARNATAKA LEGISLATURE SALARIES, PENSIONS AND ALLOWANCES ACT, 1956
An Act to provide for the 3salaries, pensions and allowances3 of the Chairman and the Deputy Chairman, the Speaker and the Deputy Speaker 4,the Leaders of the Opposition 5,Government Chief Whips and Opposition Chief Whips54 and the Members of the Legislative Assembly and the Legislative Council.
- Act number
- Act 2 of 1957
- Year
- 1957
- Enacted on
- 24-01-1957
- In force from
- 01-11-1956
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service
Read the full text of KARNATAKA LEGISLATURE SALARIES, PENSIONS AND ALLOWANCES ACT, 1956 section by section on LawLens.
Official source: India Code