KARNATAKA LIFTS ACT, 1974

An Act to provide for the regulation of the construction, maintenance and safe working of certain classes of lifts and all machinery and apparatus pertaining thereto in the State of Karnataka.

Act number

Act 24 of 1974

Year

1974

Enacted on

06-07-1974

In force from

01-08-1976

Jurisdiction

Karnataka State Act

Read the full text of KARNATAKA LIFTS ACT, 1974 section by section on LawLens.

Official source: India Code