KARNATAKA LIVE-STOCK IMPROVEMENT ACT, 1961
An Act to provide for the improvement of live-stock in the State of Karnataka
- Act number
- Act 30 of 1961
- Year
- 1961
- Enacted on
- 01-12-1961
- In force from
- 01-10-2000
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA LIVE-STOCK IMPROVEMENT ACT, 1961 section by section on LawLens.
Official source: India Code