KARNATAKA LOCAL AUTHORITIES (OFFICIAL LANGUAGE) ACT, 1981
An Act to provide for the adoption of Kannada as the language to be used for official purposes by all the local authorities within the State of Karnataka.
- Act number
- Act 30 of 1981
- Year
- 1981
- Enacted on
- 15-04-1981
- In force from
- 20-04-1981
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA LOCAL AUTHORITIES (OFFICIAL LANGUAGE) ACT, 1981 section by section on LawLens.
Official source: India Code