KARNATAKA MARINE FISHING (REGULATION) ACT, 1986
An Act to provide for the regulation of fishing by fishing vessels in the sea along the coast line of the State.
- Act number
- Act 24 of 1986
- Year
- 1986
- Enacted on
- 22-05-1986
- In force from
- 18-08-1986
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA MARINE FISHING (REGULATION) ACT, 1986 section by section on LawLens.
Official source: India Code