KARNATAKA MARRIAGES (REGISTRATION AND MISCELLANEOUS PROVISIONS) ACT, 1976
An Act to provide for uniform law for registration of marriages and certain other matters in the State of Karnataka.
- Act number
- Act 2 of 1984
- Year
- 1984
- Enacted on
- 15-07-1983
- In force from
- 25-02-1984
- Jurisdiction
- Karnataka State Act
- Subjects
- Family And Personal Law, Social Welfare, Taxation
Read the full text of KARNATAKA MARRIAGES (REGISTRATION AND MISCELLANEOUS PROVISIONS) ACT, 1976 section by section on LawLens.
Official source: India Code