KARNATAKA MEDICAL REGISTRATION ACT, 1961
An Act to consolidate the laws for the registration of medical practitioners of modern scientific system of medicine in the State of Karnataka .
- Act number
- Act 34 of 1961
- Year
- 1961
- Enacted on
- 25-12-1961
- In force from
- 22-08-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Health And Medicine
Read the full text of KARNATAKA MEDICAL REGISTRATION ACT, 1961 section by section on LawLens.
Official source: India Code