KARNATAKA MINISTERS SALARIES AND ALLOWANCES ACT, 1956
An Act to provide for the Salaries and Allowances of the Ministers Ministers of State and Deputy Ministers of the State of Karnataka and certain other matters.
- Act number
- Act 5 of 1957
- Year
- 1957
- Enacted on
- 27-01-1957
- In force from
- 01-11-1957
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service
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Official source: India Code