KARNATAKA MOTOR VEHICLES TAXATION ACT, 1957
An Act to consolidate and amend the law relating to the levy of tax on motor vehicles in the State of Karnataka .
- Act number
- Act 35 of 1957
- Year
- 1957
- Enacted on
- 30-11-1957
- In force from
- 01-01-1958
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation
Read the full text of KARNATAKA MOTOR VEHICLES TAXATION ACT, 1957 section by section on LawLens.
Official source: India Code