KARNATAKA MUNICIPAL CORPORATIONS ACT, 1976
An Act to consolidate and amend the laws relating to the establishment of Municipal Corporations in the State of Karnataka
- Act number
- Act 14 of 1977
- Year
- 1977
- Enacted on
- 31-05-1977
- In force from
- 10-06-1977
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development, Elections
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Official source: India Code