KARNATAKA NURSES, MIDWIVES AND HEALTH VISITORS ACT, 1961
An Act to provide for the registration of Nurses, Midwives and Health Visitors in the State of Karnataka
- Act number
- Act 4 of 1962
- Year
- 1962
- Enacted on
- 16-01-1962
- In force from
- 01-11-1973
- Jurisdiction
- Karnataka State Act
- Subjects
- Health And Medicine
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Official source: India Code