KARNATAKA NURSING AND PARAMEDICAL SCIENCES EDUCATION (REGULATION) AUTHORITY ACT, 2012
An Act to provide for establishment of an Authority for regulation of nursing, paramedical sciences education and for matters connected therewith or incidental thereto
- Act number
- Act 10 of 2013
- Year
- 2013
- Enacted on
- 28-01-2013
- In force from
- 05-08-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Education, Health And Medicine
Read the full text of KARNATAKA NURSING AND PARAMEDICAL SCIENCES EDUCATION (REGULATION) AUTHORITY ACT, 2012 section by section on LawLens.
Official source: India Code