KARNATAKA OFFICIAL LANGUAGE ACT, 1963
An Act to provide for the adoption of Kannada as the language to be used forthe official purposes of the State and for continuance of the use of English fortransaction of business of the State Legislature.
- Act number
- Act 26 of 1963
- Year
- 1963
- Enacted on
- 05-10-1963
- In force from
- 10-10-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA OFFICIAL LANGUAGE ACT, 1963 section by section on LawLens.
Official source: India Code