KARNATAKA OIL PALM (REGULATION OF CULTIVATION, PRODUCTION AND PROCESSING) ACT, 2013
An Act to provide for the regulation of cultivation, production and processing of oil palm and for matters connected therewith.
- Act number
- Act 56 of 2013
- Year
- 2013
- Enacted on
- 09-08-2013
- In force from
- 20-08-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA OIL PALM (REGULATION OF CULTIVATION, PRODUCTION AND PROCESSING) ACT, 2013 section by section on LawLens.
Official source: India Code