KARNATAKA PARLIAMENTARY SECRETARIES SALARY, ALLOWANCES AND MISCELLANEOUS PROVISIONS (REPEAL) ACT, 2020
An Act to repeal the Karnataka Parliamentary Secretaries Salary, Allowances and Miscellaneous Provisions Act, 1963 (Karnataka Act 15 of 1963)
- Act number
- Act 58 of 2020
- Year
- 2020
- Enacted on
- 31-12-2021
- In force from
- 31-12-2020
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service
Read the full text of KARNATAKA PARLIAMENTARY SECRETARIES SALARY, ALLOWANCES AND MISCELLANEOUS PROVISIONS (REPEAL) ACT, 2020 section by section on LawLens.
Official source: India Code