KARNATAKA PAWNBROKERS ACT, 1961
An Act to regulate and control the business of Pawnbrokers in the State of Karnataka.
- Act number
- Act 13 of 1962
- Year
- 1962
- Enacted on
- 29-03-1962
- In force from
- 01-10-1966
- Jurisdiction
- Karnataka State Act
- Subjects
- Banking And Finance, Consumer Protection
Read the full text of KARNATAKA PAWNBROKERS ACT, 1961 section by section on LawLens.
Official source: India Code