KARNATAKA PAYMENT OF SUBSISTENCE ALLOWANCE ACT, 1988
An Act to provide for the payment of subsistence allowance to employees during the period of suspension.
- Act number
- Act 18 of 1992
- Year
- 1992
- Enacted on
- 24-12-1988
- In force from
- 15-07-1992
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA PAYMENT OF SUBSISTENCE ALLOWANCE ACT, 1988 section by section on LawLens.
Official source: India Code