KARNATAKA PORTS (LANDING AND SHIPPING FEES) ACT, 1961

An Act to provide for the levy of fees on landing, shipping and storage of goods, and on passengers embarking and disembarking within the ports of the State of Karnataka and for certain other purposes.

Act number

Act 20 of 1961

Year

1961

Enacted on

21-10-1961

In force from

15-07-1964

Jurisdiction

Karnataka State Act

Subjects

Shipping And Maritime Law

Read the full text of KARNATAKA PORTS (LANDING AND SHIPPING FEES) ACT, 1961 section by section on LawLens.

Official source: India Code