KARNATAKA PREVENTION OF ANIMAL SACRIFICES ACT, 1959
An Act to prevent animal sacrifices in or within the precincts of 2any place of public religious worship or adoration and in any congregation or procession connected with religious worship2 in the State of Karnataka.
- Act number
- Act 3 of 1960
- Year
- 1960
- Enacted on
- 27-01-1960
- In force from
- 04-02-1960
- Jurisdiction
- Karnataka State Act
- Subjects
- Animal Welfare, Religious And Charitable Institutions
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Official source: India Code