KARNATAKA PREVENTION OF COW SLAUGHTER AND CATTLE PRESERVATION ACT, 1964

An Act to provide for the prevention of slaughter of cows, calves of cows and calves of she-buffaloes and for the preservation of other cattle in the State.

Act number

Act 35 of 1964

Year

1964

Enacted on

27-08-1964

In force from

14-08-1964

Jurisdiction

Karnataka State Act

Subjects

Animal Welfare

Read the full text of KARNATAKA PREVENTION OF COW SLAUGHTER AND CATTLE PRESERVATION ACT, 1964 section by section on LawLens.

Official source: India Code