KARNATAKA PREVENTION OF INCITEMENT TO REFUSE OR TO DEFER PAYMENT OF TAX ACT, 1981
An Act to prevent incitement to refuse or to defer payment of tax and other dues payable to the Government and other authorities
- Act number
- Act 52 of 1981
- Year
- 1981
- Enacted on
- 25-11-1981
- In force from
- 21-04-1981
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation, Criminal Law
Read the full text of KARNATAKA PREVENTION OF INCITEMENT TO REFUSE OR TO DEFER PAYMENT OF TAX ACT, 1981 section by section on LawLens.
Official source: India Code