Karnataka Prison Development Board Act, 2021
An Act to provide for the constitution of the 'Karnataka Prison Development Board' for strengthening of Prisons and Correctional administration particularly Correctional interventions, welfare of Prisoners and Prisons Staff and expanding Prison industries, and for matters connected therewith or incidental thereto.
- Act number
- Act 34 of 2021
- Year
- 2021
- Enacted on
- 07-10-2021
- In force from
- 7 October 2021
- Jurisdiction
- Karnataka State Act
- Subjects
- Criminal Law
Read the full text of Karnataka Prison Development Board Act, 2021 section by section on LawLens.
Official source: India Code