KARNATAKA PRISONERS ACT, 1963
An Act to make certain provisions relating to prisoners confined by order of a court in the State of Karnataka
- Act number
- Act 25 of 1964
- Year
- 1964
- Enacted on
- 14-05-1964
- In force from
- 25-06-1964
- Jurisdiction
- Karnataka State Act
- Subjects
- Criminal Procedure
Read the full text of KARNATAKA PRISONERS ACT, 1963 section by section on LawLens.
Official source: India Code