KARNATAKA PRIVATE AIDED EDUCATIONAL INSTITUTIONS EMPLOYEES (REGULATION OF PAY, PENSION AND OTHER BENEFITS) ACT, 2014

An Act to regulate salary and allowance and other conditions of service of teaching and nonteaching employees of private educational institutions on admission to grant-in-aid and limiting financial liability of the State and other matters connected therewith are incidental thereto

Act number

Act 7 of 2014

Year

2014

Enacted on

11-02-2014

In force from

01-06-1995

Jurisdiction

Karnataka State Act

Subjects

Education, Labour And Employment, Public Finance

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Official source: India Code