KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND DETERMINATION OF FEE) ACT, 2006

An Act to provide for regulation of admission and determination of fee in professional educational institutions in the State of Karnataka and to provide for reservation of seats to persons belonging to the Scheduled Castes, the Scheduled Tribes and Other Backward Classes in the seats in professional educational institutions.

Act number

Act 8 of 2006

Year

2006

Enacted on

24-04-2006

In force from

25-04-2006

Jurisdiction

Karnataka State Act

Subjects

Education, Social Welfare

Read the full text of KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND DETERMINATION OF FEE) ACT, 2006 section by section on LawLens.

Official source: India Code