KARNATAKA PROHIBITION ACT, 1961

An Act to amend and consolidate the law relating to the promotion and enforcement of and carrying out the policy of prohibition in the State of Karnataka

Act number

Act 17 of 1962

Year

1962

Enacted on

19-04-1962

In force from

12-04-1962

Jurisdiction

Karnataka State Act

Subjects

Criminal Law

Read the full text of KARNATAKA PROHIBITION ACT, 1961 section by section on LawLens.

Official source: India Code