KARNATAKA PROHIBITION OF ADMISSION OF STUDENTS TO THE UNRECOGNISED AND UN-AFFILIATED EDUCATIONAL INSTITUTIONS ACT, 1992
An Act to provide for prohibition of admission of students to the un-recognised and un-affiliated educational Institutions in the State of Karnataka and matters relating thereto.
- Act number
- Act 7 of 1993
- Year
- 1993
- Enacted on
- 10-02-1993
- In force from
- 28-05-1992
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA PROHIBITION OF ADMISSION OF STUDENTS TO THE UNRECOGNISED AND UN-AFFILIATED EDUCATIONAL INSTITUTIONS ACT, 1992 section by section on LawLens.
Official source: India Code