KARNATAKA PROHIBITION OF SMOKING AND PROTECTION OF HEALTH OF NON-SMOKERS ACT, 2001

An Act to provide for prohibition of smoking in places of public work or use and in public service vehicles and for the protection of health of non-smokers in the State of Karnataka and to make provision for matters connected therewith or incidental thereto.

Act number

Act 2 of 2003

Year

2003

Enacted on

28-02-2003

In force from

10-03-2003

Jurisdiction

Karnataka State Act

Subjects

Health And Medicine

Read the full text of KARNATAKA PROHIBITION OF SMOKING AND PROTECTION OF HEALTH OF NON-SMOKERS ACT, 2001 section by section on LawLens.

Official source: India Code