KARNATAKA PROVISIONAL COLLECTION OF TAXES ACT, 1974
An Act to provide for immediate effect being given for a limited period to provisions in Bills relating to the imposition or increase of taxes.
- Act number
- Act 2 of 1974
- Year
- 1974
- Enacted on
- 21-03-1974
- In force from
- 31-03-1974
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation
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Official source: India Code