KARNATAKA PUBLIC LIBRARIES ACT, 1965

An Act to provide for the establishment and maintenance of public libraries and the organisation of a comprehensive rural and urban library service in the State of Karnataka

Act number

Act 10 of 1965

Year

1965

Enacted on

22-04-1965

In force from

01-04-1966

Jurisdiction

Karnataka State Act

Subjects

Education

Read the full text of KARNATAKA PUBLIC LIBRARIES ACT, 1965 section by section on LawLens.

Official source: India Code