KARNATAKA PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1979
An Act to provide for the speedy recovery of certain classes of dues.
- Act number
- Act 16 of 1980
- Year
- 1980
- Enacted on
- 18-04-1980
- In force from
- 15-06-1976
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Finance
Read the full text of KARNATAKA PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1979 section by section on LawLens.
Official source: India Code